Bombay High Court
Bindu Narang vs Matrix Cellular (International) on 26 June, 2019
Bench: Akil Kureshi, S.J. Kathawalla
2. os wp 2977-18.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION NO. 2977 OF 2018
Bindu Narang .. Petitioner
Versus
Matrix Cellular (International) Services P Ltd & Anr. .. Respondents
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Mr. Bhadang i/by Nankani Associates for the Petitioner
Mr. Hemant Haryan, AGP for Respondent No. 2 - State
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CORAM : AKIL KURESHI &
S.J. KATHAWALLA, JJ.
DATE : JUNE 26, 2019.
P.C.:
1. Respondent No. 1 - M/s. Matrix Cellular is not present despite service. Respondent No. 1 is directed to remain present in Court on 3rd July, 2019 at 11.00 a.m. through its officer and / or its Advocate.
2. Parties are put to notice that on that day, the Court may proceed to hear the petition finally.
3. Copy of this order shall be forwarded to the respondent No. 1 by the Advocate for the petitioner by hand delivery. [ S.J. KATHAWALLA, J. ] [ AKIL KURESHI, J ] 1 of 1 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 28/06/2019 22:18:53 :::