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State of Arunachal Pradesh - Section

Section 3 in Venkateshwara Open University Act, 2012

3. Establishment of University.

(1)There shall be established a University by the name of "Venkateshwara Open University";
(2)The headquarter of the University shall be at ltanagar and it may establish or maintain colleges, Regional Centres and Study Centres as such in other places in India and outside India as it may deem fit.