Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(viii) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2012 (viii)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by the Regulations.
