Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 13 September, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021, I.A.3298/2021
INDIAN OIL CORPORATION LTD
..... Petitioner
Through: Mr. V.N. Kaura and Mr. S. Sirish
Kumar, Advocates through video
conferencing.
versus
STUP CONSULTANTS PVT. LTD
..... Respondent
Through: Mr. Kshitij Paliwal and Mr. Pranav
Jain, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 13.09.2022
1. Learned counsel for the petitioner submits that a date may be fixed so that he can appear in Court and address arguments physically.
2. List this matter for arguments on 02nd November, 2022.
NEENA BANSAL KRISHNA, J SEPTEMBER 13, 2022 va Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:15.09.2022 17:09:34