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Union of India - Section

Section 17 in The Khadi And Village Industries Commission Rules, 1957

17. [ Resignation. [Substitued by S.R.O. 2034, dated 14th June, 1957]

- A member of the Board other than a member of the Commission may resign his office by a letter addressed to the Government through the Chairman of the Commission who shall forward it to the Government within ten days of its receipt. The office of such member shall fall vacant from the date on which his resignation is notified in the Official Gazette or on the date of expire of twenty days from the date of receipt by.the Government of the letter of resignation whichever is earlier.]