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Punjab-Haryana High Court

Roop Chand vs The Collector-Cum-Deputy ... on 26 July, 2013

Bench: Jasbir Singh, G.S. Sandhawalia

                                IN THE HIGH COURT OF PUNJAB & HARYANA
                                            AT CHANDIGARH


                                                                        CWP No. 11195 of 2013
                                                                Date of Decision:- July 26, 2013


            Roop Chand                                                 ..............PETITIONER(S)


                                                   vs.


            The Collector-cum-Deputy Commissioner, Jhajjar and others
                                                                      ...........RESPONDENT(S)


            CORAM:-            HON'BLE MR. JUSTICE JASBIR SINGH
                               HON'BLE MR. JUSTICE G.S. SANDHAWALIA

            Present:-          Mr. Mahavir Sandhu, Advocate,
                               for the petitioner.

                               Mr. Sushil Gautam, Advocate.

            JASBIR SINGH, J. (Oral)

For orders, see judgment of even date passed in CWP No. 10396 of 2013 titled as Mahender Singh vs. The Collector-cum-Deputy Commissioner, Jhajjar and others.


                                                                                (Jasbir Singh)
                                                                                    Judge


            26.07.2013                                                       (G.S. Sandhawalia)
            shivani                                                                 Judge


Gupta Shivani
2013.07.30 10:46
I attest to the accuracy and
integrity of this document
High Court Chandigarh