Punjab-Haryana High Court
Roop Chand vs The Collector-Cum-Deputy ... on 26 July, 2013
Bench: Jasbir Singh, G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP No. 11195 of 2013
Date of Decision:- July 26, 2013
Roop Chand ..............PETITIONER(S)
vs.
The Collector-cum-Deputy Commissioner, Jhajjar and others
...........RESPONDENT(S)
CORAM:- HON'BLE MR. JUSTICE JASBIR SINGH
HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present:- Mr. Mahavir Sandhu, Advocate,
for the petitioner.
Mr. Sushil Gautam, Advocate.
JASBIR SINGH, J. (Oral)
For orders, see judgment of even date passed in CWP No. 10396 of 2013 titled as Mahender Singh vs. The Collector-cum-Deputy Commissioner, Jhajjar and others.
(Jasbir Singh)
Judge
26.07.2013 (G.S. Sandhawalia)
shivani Judge
Gupta Shivani
2013.07.30 10:46
I attest to the accuracy and
integrity of this document
High Court Chandigarh