Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 44 in The Rajasthan Medical Rules, 1957 44. All material documents which are to be laid before the Council as evidence in regard to the case shall be printed or cyclostyle and a copy shall be furnished to each member of the Council before the hearing of the case.
