Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 6 in The Gujarat Clinical Establishments (Registration and Regulation) Act, 2021 6. Registration for Clinical Establishments. No person shall run a clinical establishment unless it has been duly registered in accordance with the provisions of this Act.
