Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 15 in The Calcutta Sports Act, 1955 15. Power to make rules. - (1)The State Government may make rules for carrying out the purposes of this Act.(2)Without prejudice to the generality of the foregoing power such rules may provide for all or any of the matters which may be or are required to be prescribed.
