Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Special Rules for the Tamil Nadu School Educational Subordinate Service (Municipal and Township Schools) 6. Tests. - Every person appointed to the Categories 1 and 2 in Class I shall qualify himself in the Special and Departmental Tests as follows: - (1)Account Test for Subordinate Officers, Part I;(2)Deputy Inspector Test, Parts I, II and III;(3)District Office Manual Test.
