The Divisional Manager Karnataka State ... vs Sri Kannan Kumar @ Venkatesha on 31 January, 2011

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Karnataka High Court

The Divisional Manager Karnataka State ... vs Sri Kannan Kumar @ Venkatesha on 31 January, 2011

Bench: Subhash B.Adi

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IN 'I1.'i"£ ES HIGH COURT 0?? KARNNFAKA EYI' ESANGAIJORE
I.)AT£:'ID 'THIS 'I'I"iE 3 E  "DAY OI' JANUARY 20.1. 1
B}?Z'E"O RE

'If'HI:", 2.»4i<:>m;31',£~: IvI¥%.JT;§S'i'ECfE sU1:3£~1AsH_ E3";-\..£3*I 

MISCELLANEOUS FKRST APPEAL NO. 12527,::3®é'__'  " 

B IFIFW E3 E}-ZN :

The Di\:%si{>:1aI Ma31'121g,_€1' 
}{ar1'1.at21k21 Si,ai.r:. Road T1.'£i.I'1SpQF'{'.
C0rp0'ra.ti0r1

K. H . Road,

Sh21m'.hinagar  .   
E3ar:ga10}'€ ~ 560 02?. "  _ .. AP;PE1I..LAN'F
{By Sri.1E3.L.Sa11jeev'. Adv.) V 

AND:    'V A

1.

. Sri. KEIIEYEE1I1;-_.1:§'L1E~i'1'£3;¥" .@4"Vé*-,1k¢aieéh2a"-- ' 'V S / 0 ~'\é"éﬁ Ezaﬁfigrexzii {é:1s;~;~t.>\:é1--niy Ageiff ab_nut':2:.§ ;;_e'2§..rs*.._

2. Sri. X/K;7x1u-fgiopzaj S / () \='ei1B:a'€4arat':1aswaniy.

Aged ziboiré, 27.y<:-ars_ S_:ri'. f3§1ﬂ't~§38§lhkL1'}i1'}.'E1I' V ' ;.S/'0 Varika1ara:rI1as\7»'an1_y Age:dV--a_b<:i'rt__2:$ ymrs

4. r '::~':.--z::;. 'r'<)g;éfx--r12;i':1VCEz1 f 0 \.5cz1i4:;1tI21.ra1I:;a$w:&utr1}?

Aged"-:3.b()'ut 2-41» yczzlns, = _ .. VTAZI 3.1'-:3 1'es.3ide'3I"1t: of " V {liq} Appaji C}(}w{ie1 *'E{-.R. S .Ag:1"a.}.1.;;11'ai Eitmigzli '§.'{3\5J1'1. .. .RLEi3ESP{)§\fI3EZI'l'E"S " m E'%,§--E'{4 :55 §':€E::': S:.3§§i<i:§€::1{.} "E'hi:s E\r'1.F.A. is ﬁieci tliiﬂﬁi" Sectiorz 1738} of IVIV ;1'&:::1, zlgainsi. the judg:11e1"1t .':":I1(".1 zxward ciateci 1.12-.O5.2{}O6 passeii in 1\fi\="C ';\3o.24f2./2005 an {he fiie. of The Civil J1.1cige {Sr.£31'1.} 65: Member Adél. §'v'EAC'§', E{L1:1ig,;;1}. ;=1wardi.r1g; CfO]I1pf:?I1S21i.iO1} 01' E'~€s.E,63,800;'~ \?V]'"[.}.'1 §1?:i.e1'esi 6% PA' fem': {he r:i.z:-:.i.e (}1'PeE,1".tcm. This A}:>pea.1 (:c>m1'i.'1g on far 21{1I'I1§SSi('}i'1 this €133-2 '1 h 2%" -.0 L.1}i'§'.

(§elivei'e€i the f<3§1{>\xzir1g: I JUBGMENT 'E'hi&; appeal by She E{.S.R.'I'.C. quest.io1'1i:1g§ :thvc%';§.§:Ci.g::w'e:gLV and awarci in M.\?,C.No.242;'2005 daiiecl Acid1.1'v'I.A.C."I'.._ KLmigal, 330th o13V1ﬁi:Ie g};1*(>'(1;1.c %*--0i" Eiz3eVbf'--j:;:t:;\;9' \i§e1'Iez1S'Ve quantum of coz11pez1sz1{.ic)r1.

2. On the q1.1e&;§.i0nV '(hf"1iabi1itfy3. é:(.>1iviie313T.:i0n 0f the learned Ccmilsel for the ap§3e§121:1L,._§_s._'-i.hé:d., .._f.§"ie".ézCe,i<:§'er1':: was due to z1€z%§1i§§§e1'1ce.~"()'f'~iheii C11"€%?f1f:2= of_¥i;he \9ehici' e in which deceased was §.rave11'ir1g émd' ihe. .E{S1f?<'§TC'eb'ii.:%__ €i'i'i_v'e1" was I1()11»I1eg1igen1. ii"; chrfvirlg"

{he bus and iimf; -q_Li{T§]'ii:!,;'f"i'1 of Cor11per1sai.i0n awarded by the

4. -7I'1"ib11r1~a~f?.,is3 en the hi'g§11e_1j_&s.id.e.

V 3':Ci;%,ifL1;.ims'*;1.I.'e the sons of the deceased. Tlley sought for

-- c<)n1.§}s§I%é21tie;'i..v'V'€,{j{$=Ee~ds {the :ieai.f1 of their father. 1i)6:ceas;ed died in és.vV§{>ac1 while he was i'1"ave1Iing in 3. 'I'aE.a1 S'L1{1'1C} bearing /T;§--'?983. He W251!-3 _p:"<:»eeedi.11g in "£1113. Sumo on wh.e:'1 the "£1121 S'{ll'I"E"£{.) came on N.E"'i.48 near' ""NE}:?"27i§EiK1.3.E}Z%i..§.:€£§.5 2;. £'§.,'€§E7€'I.'€T bu:i=.: bae;=:r2':'1g,§ N{)_E{é3i~ '£3,/E?~§3 E 6 czmmt in 2:

{age}: 23z:':s.{i 12.2:-1;§.1.§g§c%:":£. :"::22:'::«zer ancé ztiazxséhed zigzaziznei. {he '§'.2~':t:a S~u:z'xe:3' see "'°?«"

en 4' r as 291 1"€:-SL211'. c>£"w1'1ic'.h, 11.116 demaseci $L.ISE,'ai1'§.€d grievzms iI1jL1ry* anci diétd, 4}. E: is mu' in {iiS}31,1t.€T Izhaz 21 case: has been 're.gisi,ered 21gs.iI'1s:'. the ::§3c1'x:t:-tr sf the KSRTC bus. 011 an-'{:sf:igz,1'{i(}1j1} .. _<?i3faz1'g@ she<3?;. has also been filed. h()W€V€I', RW-- 1, the c11"iv§:i""(2f'u'£.§)€:5 W215; €XE}.II"i§11€C] in the case, he has t.()t2111y ciem1e(3...Qf ":r.1:é:'v.§é;c?{;iLie3r:'t.=. u His case is 2.3124, wherl he: Came: ;1ez«7s_,1" ?sE2;3.':i3.y2i':121}55AL.tEa)-fLh_€Hf{'g1i:1 8131110 $1351 falien across the road' and s{;r)p;)ed.-".t,,hAé' busi. "fhéa IMV 1'ep0r1. shsws that both "Fa.i.a SL:;i':<) as \1€L'..!..1: 'as--V'ij:>L1s'_h21x:*e been da:r1'1a.g;ed in tfhc-3 z1(:c:idem.. 7i'hs:_ ri.g;i:t. :)f '£}j1e bz1s ém d righi side of Lhe 'i.'at.a Sums are ciar11ag/gs-df 5"E'1E'7 :1}.23,_Hs?;21.1' '_:_:11"1d sketch show that. the 'bus has~v<:':1.2ji _&3 of the 'road. 01":

e1;)p1"€i(:i21i:§o:1 <_)f.i.hés=;*..§§()'cfu.i1'7;ér1L.s arid iihfit €%v1'dem:e of RWJ, which is toiaiiy Ltc§i:1.r:ufy' is {Ii/i««'._.€""1'ép()r1. and other documents, the Tr'ib'L1112i}.h;1s hefaiv-.'{:1iiB:.'i.11€% f1€g1ig€§}C€ an the part. of i,h<-3 d1'iVer sf "$.11? bus hziE§ 'L':w:Vé:'1' proveci.

" ._"E32,;C31"; '_i..hefqi12ir1'1.L::'n of <:<3n'1p€nss.'{i<):2 is c:cmc::%1"11ed, the _{'rib11tié;1 f;','IT{)I1(-3()uS]jJ cealculzitezd ami. has 2iw.2'u'd«::d "ist.s%1';;vL">v?s';j:.s.21€.it::»¥1 by way of loss of estate instead of loss of J_éE3€§i"i':i&«i1<:3L ﬁrm: w§1§§<2 c:a}<7tL1Iat:iI'1g (.138: isss sf €§.€pCE'1d£',§1€3y, it Ii;7:":2zvs;----Fi,::}{s:'3 E{s.?'O0,«'-- as éig.E1§.2""§ST,. Rs.z»i~,{'}f;'x0/~. Cc:msic:§ct:*i:1g {fizz sgigmx E :39 n.<7:£.. §':z':{i 1':§'1::r1'<.=% 21:13; {.%:':z°<;::::* 52.3,.»-'::z=:.'2. in 2"a'W§i¥"dEE'1g_,§ an £3011';p<:n.s.21i::i<)r1 £10 ?,.i'§f:'.' '{.L1;';e (if }?»s.1.(i3¢800/5. }"§€'.I1(?€. 1:>o1Lh 011 t'.h<: ground of Eiabiliiy as wail an qm1m:L1m. I fﬁzd no 11':e1'i{, in this appeal.

Ac:':()rc1i:'1§§i:v'. 1,m=. a}3§3c=.*:z-11 fails; amci samra d§S§1}.i$SE'd. _ KNM/~

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