Himachal Pradesh High Court
CMPMO/55/2022 on 14 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Jaan Mohammad v. Hem Raj CMPMO No. 55 of 2022 .
14.3.2022 Present Mr. Tara Singh Chauhan, Advocate, for the petitioners.
CMPMO No. 55 of 2022 & CMP No. 2399 of 2022 Notice, returnable within six weeks, on taking steps within one week. Reply, if any, to application be filed on or before next date of hearing.
Parties are directed to maintain status quo qua nature, possession and further construction of the suit property till next date of hearing.
Copy Dasti.
(Sandeep Sharma) Judge March 14, 2022 (vikrant) ::: Downloaded on - 14/03/2022 20:12:43 :::CIS