Bombay High Court
The Special Land Acqn Officeer (Mhada) ... vs Shree Siddhyvinayak Ganpati Temple ... on 12 September, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
LAND ACQUISITION REFERENCE NO. 7 OF 2004
The Special Land Acquisition Officer, (mhada) ....Petitioner
And Smt. Sunita D. Ambekar & Ors.
V/S
Shree Siddhivinayk Ganapati Temple Trust ....Respondent
(acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 5 OF 2005 The Special Land Acqn. Officer (mhada) And ....Petitioner Century Developers Pvt. Ltd. & Ors.
V/S Shree Siddhivinayak Ganapati Temple Trust ....Respondent (acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 4 OF 2005 The Special Land Acqn Officeer (mhada) And ....Petitioner Prop. Sadanand Garage Shri Kappu A. Shetty V/S Shree Siddhyvinayak Ganpati Temple Trust ....Respondent (acquiring Body) Mr. Walawalkar a/w Mr. Sameer R. Bhalekar for Claimant No. 5 Mr. S.G.Surana for Acquiring Body CORAM : A. K. MENON, J Page 1/2 ::: Uploaded on - 12/09/2018 ::: Downloaded on - 13/09/2018 02:10:01 ::: DATE : 12th September, 2018 P.C. :
Stand over to 19th September, 2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 12/09/2018 ::: Downloaded on - 13/09/2018 02:10:01 :::