Bombay High Court
Shri Eknath Tukaramji Pise And Another vs Shri Rama Kawaduji Bhende And Others on 15 November, 2019
Author: Pushpa V. Ganediwala
Bench: Pushpa V. Ganediwala
1 12CAF 3715.19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
CIVIL APPLICATION (CAF) NO.3715/2019 IN
FIRST APPEAL (FA) NO.182/2014.
Shri Eknath Tukaram Pise & Anr.
Vrs.
Shri Rama Kawduji Bhende & Ors.
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Shri M.M.Agnihotri, Advocate for the appellants.
Shri N.M.Jibhakate, Advocate for respondent Nos.1 to 5
and 7.
Shri D.R.Khapre, Advocate for respondent Nos.3 to 5.
Shri S.D.Sirpurkar, A.G.P. for respondent No.9.
CORAM:- PUSHPA V. GANEDIWALA, J.
DATED :- 15/11/2019.
Heard.
This is an application for grant of early hearing.
For the reasons stated in the aforesaid application and finding them to be satisfactory, the application is allowed.
FIRST APPEAL (FA) NO.182/2014.
List the matter for final hearing on 12/12/2019.
JUDGE Sumit ::: Uploaded on - 16/11/2019 ::: Downloaded on - 17/11/2019 01:15:18 :::