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Bombay High Court

Shri Eknath Tukaramji Pise And Another vs Shri Rama Kawaduji Bhende And Others on 15 November, 2019

Author: Pushpa V. Ganediwala

Bench: Pushpa V. Ganediwala

                                             1                                12CAF 3715.19.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, NAGPUR.

                      CIVIL APPLICATION (CAF) NO.3715/2019 IN
                           FIRST APPEAL (FA) NO.182/2014.

                               Shri Eknath Tukaram Pise & Anr.
                                                   Vrs.
                              Shri Rama Kawduji Bhende & Ors.
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
---------------------------------------------------------------------------------------------------------
                          Shri M.M.Agnihotri, Advocate for the appellants.
                          Shri N.M.Jibhakate, Advocate for respondent Nos.1 to 5
                          and 7.
                          Shri D.R.Khapre, Advocate for respondent Nos.3 to 5.
                          Shri S.D.Sirpurkar, A.G.P. for respondent No.9.


                                  CORAM:-          PUSHPA V. GANEDIWALA, J.

DATED :- 15/11/2019.

Heard.

This is an application for grant of early hearing.

For the reasons stated in the aforesaid application and finding them to be satisfactory, the application is allowed.

FIRST APPEAL (FA) NO.182/2014.

List the matter for final hearing on 12/12/2019.

JUDGE Sumit ::: Uploaded on - 16/11/2019 ::: Downloaded on - 17/11/2019 01:15:18 :::