Delhi High Court - Orders
Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 13 May, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020
RELIANCE INDUSTRIES LIMITED & ANR .....Plaintiffs
Through: Ms. Vaishali R. Mittal and Mr. Karan
K. Advocates.
versus
OLX INDIA B. V. & ANR .....Defendants
Through: Mr. Rohan Krishna Seth, Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 13.05.2025
1. Counsel for the parties submit that the joint application for recording of compromise is ready, however, the original affidavit of defendant no.2 is awaited.
2. List on 27th May 2025.
AMIT BANSAL, J.
MAY 13, 2025/R This is a digitally signed order.
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