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Delhi High Court - Orders

Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 13 May, 2025

Author: Amit Bansal

Bench: Amit Bansal

                          $~14
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 144/2020
                                    RELIANCE INDUSTRIES LIMITED & ANR       .....Plaintiffs
                                                 Through: Ms. Vaishali R. Mittal and Mr. Karan
                                                           K. Advocates.
                                                 versus
                                    OLX INDIA B. V. & ANR                                              .....Defendants
                                                    Through:                          Mr. Rohan Krishna Seth, Advocate.
                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT BANSAL
                                                 ORDER

% 13.05.2025

1. Counsel for the parties submit that the joint application for recording of compromise is ready, however, the original affidavit of defendant no.2 is awaited.

2. List on 27th May 2025.

AMIT BANSAL, J.

MAY 13, 2025/R This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 00:56:15