Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 25 in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

25. Accounts.

- Every Village Committee shall keep accounts of its income and expenditure in such manner and in such form as may be prescribed.