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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(iii) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(iii)to act as coordinator between the constituent colleges of the University and to exercise control over all the activities of its constituent colleges in respect of academic, financial and administrative matters;