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Andhra Pradesh High Court - Amravati

The National Insurance Company Limited vs Shaik Mastan Vali And Another on 11 October, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. M.A.C.M.A.No.947 of 2012

                     PROCEEDING SHEET

Sl. DATE                            ORDER                         OFFICE
No.                                                                NOTE
10. 11-10-2023   VGKR,J

                        None appeared for the appellant.
                        Learned counsel for the respondents is

present and reported ready.

List the matter on 18.10.2023 for final hearing.

_________ VGKR,J ANI 2