Andhra Pradesh High Court - Amravati
The National Insurance Company Limited vs Shaik Mastan Vali And Another on 11 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. M.A.C.M.A.No.947 of 2012
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
10. 11-10-2023 VGKR,J
None appeared for the appellant.
Learned counsel for the respondents is
present and reported ready.
List the matter on 18.10.2023 for final hearing.
_________ VGKR,J ANI 2