Delhi High Court - Orders
Anil Kumar Jain vs National Council Of Education Research ... on 4 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5306/2023
ANIL KUMAR JAIN ..... Petitioner
Through: Mr. Raj Shekhar Rao, Sr. Adv. with
Mr. Digvijay Singh, Ms. Yamini
Mokherjee and Ms. Aditi Gupta,
Advs.
versus
NATIONAL COUNCIL OF EDUCATION
RESEARCH AND TRAINING AND ANR. ..... Respondents
Through: Mr. Abhishek Saket, SPCG with
Mr. T. Murugesan, G.P. for UOI
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 04.10.2023 It is already 16:40 Hours.
Renotify on November 06, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 4, 2023/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 21:36:12