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Delhi High Court - Orders

Anil Kumar Jain vs National Council Of Education Research ... on 4 October, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~33
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 5306/2023
                                                ANIL KUMAR JAIN                                                                ..... Petitioner
                                                             Through:                                          Mr. Raj Shekhar Rao, Sr. Adv. with
                                                                                                               Mr. Digvijay Singh, Ms. Yamini
                                                                                                               Mokherjee and Ms. Aditi Gupta,
                                                                                                               Advs.

                                                                         versus

                                                NATIONAL COUNCIL OF EDUCATION
                                                RESEARCH AND TRAINING AND ANR.        ..... Respondents
                                                            Through:  Mr. Abhishek Saket, SPCG with
                                                                      Mr. T. Murugesan, G.P. for UOI

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                                                      ORDER

% 04.10.2023 It is already 16:40 Hours.

Renotify on November 06, 2023.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 4, 2023/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 21:36:12