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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(2)(d) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(d)if the mark indicating the votes thereon is placed in such manner as to make it doubtful to which candidate the vote has been given; or