Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 8 in Arunachal Pradesh Health Services Rules, 1990 8. Vacancy in any category which remained unfilled after the initial constitution of the service shall be filled up in accordance with the relevant provisions of these rules.
