Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Gujarat - Subsection Section 53(2) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007 (2)Where an appeal lies under section 52 and no appeal has been filed, no proceedings in revision under this section shall be entertained upon application.
