Delhi High Court - Orders
Ex-Servicemen Welfare Union vs Union Of India And Ors on 25 March, 2022
Bench: Suresh Kumar Kait, Sudhir Kumar Jain
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1049/2020
EX-SERVICEMEN WELFARE UNION ..... Petitioner
Through: Mr. Vikas Aggarwal, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh, Advocate
Mr. Ashok George, DS (AG)- SFF
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 25.03.2022 The Hon'ble Division Bench has not assembled today. List on 19.07.2022.
BY ORDER (COURT MASTER) MARCH 25, 2022 rk