Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 26 in Venkateshwara Open University Act, 2012

26. The Finance Committee.

(1)The Finance Committee shall be the principal financial body of the University to take care of the finance matters.
(2)The constitution powers and functions of the Finance Committee shall be such as may be prescribed.