Andhra Pradesh High Court - Amravati
V. Arumunayagam, vs Tirumala Tirupathi Devasthanams, on 27 January, 2022
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: W.P.No. 18489 and 18700 of 2012 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE HCJ
10.& RSR, 27.1.2022 J KSR,J (Proceedings taken up through video conferencing) No representation on behalf of the petitioner.
Post after two (02) weeks.
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KSR,J
RPD
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SL. OFFICE
No. DATE ORDER NOTE