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[Cites 0, Cited by 0] [Section 164] [Entire Act]

State of Mizoram - Subsection

Section 164(d) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(d)After the counting of ballot papers contained in all the ballot boxes has been completed, the Returning Officer shall record the number of the ballot papers contained in the ballot boxes allotted to each candidate in a statement in which he shall also show the number of votes received by each candidates in accordance with the provisions of Rule 159 (a) (ii) and shall seal in a separate packet all the ballot papers in support of each candidate.