Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 1 in Telangana Ferries Act, 1314 F 1. Short title and commencement. - This Act may be called [the Telangana Ferries Act, 1314 F.] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.], and it shall come into force from the 1st day of Azur, 1315 Fasli.
