[Cites 0, Cited by 0]
[Section 17]
[Entire Act]
State of Rajasthan - Subsection
Section 17(3) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968
| (a) | Collector of the District | Chairman |
| (b) | Executive Engineer of the Irrigation Department within thelocal limits of whose jurisdiction the land is situate | Member |
| (c) | Treasury Officer of the District | Member |
| (d) | Sub-Divisional Officer within the local limits of whosejurisdiction the land is situate | Member-Secretary |