Delhi High Court - Orders
Paardarshita Public Welfare ... vs Commissioner South Delhi Municipal ... on 21 March, 2018
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, A. K. Chawla
$~25-26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1145/2014 & CMNos.7014/2014, 1982/2015, 14232/2015,
31090/2017, 31777/2017, 40269-40270/2017, 40329/2017 &
45077/2017
PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO)
..... Petitioner
Through: Ms. Sanam Siddiqui with Mr. Dheeraj
Gupta & Ms. Pooja Singh, Advs. with
Mr. Harkrishan Das Nijhawan,
petitioner-in person.
versus
COMMISSIONER SOUTH DELHI MUNICIPAL CORPORATION
AND ANR ..... Respondent
Through: Mr. Sanjeev Sabharwal, Adv. with
Mr. Hem Kumar, Advs. for SDMC.
Mr. D. Rajeshwar Rao Adv. for DP.
Ms. Urvi Mohan, Adv. for Mr. Sanjoy
Ghose, ASCfor GNCTD.
Mr. Anurag Ahluwalia, CGSC for
UOI.
W.P.(C) 6455/2015 & CM Nos. 11741/2015, 46088/2016,
35551/2017 & 3257/2018
RAMESH DUGAR CONVENER AREA DEVELOPMENT
COMMITTEE SAINIK FARMS ..... Petitioner
Through: Ms. Sanam Siddiqui with Mr. Dheeraj
Gupta & Ms. Pooja Singh and
Mr.Vivek Sibal, Adv.
versus
SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
..... Respondents
Through: Mr. Parveen Kumar Aggarwal, Adv.
for SDMC.
Mr. Sanjeev Sabharwal, Adv. with
Mr. Hem Kumar, Advs. for DDA.
Mr. Anurag Ahluwalia, CGSC
for UOI.
Mr. Prang Newmai, Ms. Slomita Rai,
Advs. for Mr. Mohinder J.S. Rupal,
Adv. for R-5.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 21.03.2018 List on 16th May, 2018.
S. RAVINDRA BHAT, J A. K. CHAWLA, J MARCH 21, 2018 rc