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Delhi High Court - Orders

Paardarshita Public Welfare ... vs Commissioner South Delhi Municipal ... on 21 March, 2018

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, A. K. Chawla

$~25-26
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 1145/2014 & CMNos.7014/2014, 1982/2015, 14232/2015,
     31090/2017, 31777/2017, 40269-40270/2017, 40329/2017 &
     45077/2017

     PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO)
                                             ..... Petitioner
                 Through: Ms. Sanam Siddiqui with Mr. Dheeraj
                          Gupta & Ms. Pooja Singh, Advs. with
                          Mr. Harkrishan Das Nijhawan,
                          petitioner-in person.
                 versus

     COMMISSIONER SOUTH DELHI MUNICIPAL CORPORATION
     AND ANR                               ..... Respondent
                 Through: Mr. Sanjeev Sabharwal, Adv. with
                          Mr. Hem Kumar, Advs. for SDMC.
                          Mr. D. Rajeshwar Rao Adv. for DP.
                          Ms. Urvi Mohan, Adv. for Mr. Sanjoy
                          Ghose, ASCfor GNCTD.
                          Mr. Anurag Ahluwalia, CGSC for
                          UOI.

     W.P.(C) 6455/2015 & CM Nos. 11741/2015, 46088/2016,
     35551/2017 & 3257/2018

     RAMESH DUGAR CONVENER AREA DEVELOPMENT
     COMMITTEE SAINIK FARMS                  ..... Petitioner
                  Through: Ms. Sanam Siddiqui with Mr. Dheeraj
                           Gupta & Ms. Pooja Singh and
                           Mr.Vivek Sibal, Adv.
                  versus

     SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
                                             ..... Respondents
                  Through: Mr. Parveen Kumar Aggarwal, Adv.
                           for SDMC.
                               Mr. Sanjeev Sabharwal, Adv. with
                              Mr. Hem Kumar, Advs. for DDA.
                              Mr. Anurag Ahluwalia, CGSC
                              for UOI.
                              Mr. Prang Newmai, Ms. Slomita Rai,
                              Advs. for Mr. Mohinder J.S. Rupal,
                              Adv. for R-5.

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A. K. CHAWLA
             ORDER

% 21.03.2018 List on 16th May, 2018.

S. RAVINDRA BHAT, J A. K. CHAWLA, J MARCH 21, 2018 rc