Delhi High Court - Orders
Smbc Aviation Capital Ireland Leasing 3 ... vs Deputy Commissioner Of Income - Tax ... on 5 May, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~94
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13472/2019, CM APPLs. 54597/2019 and 55536/2019
SMBC AVIATION CAPITAL IRELAND LEASING 3 LTD.
(FORMERLY KNOWN AS RBS AEROSPACE IRELAND
LEASING 3 LIMITED) ..... Petitioner
Through: Ms Anuradha Dutt with Mr Sachit
Jolly and Mr Rohit Garg, Advocates
versus
DEPUTY COMMISSIONER OF INCOME - TAX CIRCLE 3(1)(1),
INTERNATIONAL TAXATION & ORS. ..... Respondents
Through: Mr Ruchir Bhatia, Sr. Standing
Counsel with Mr Sholok Chandra and Mr
Ashutosh Mohan, Advocates.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE POONAM A. BAMBA
ORDER
% 05.05.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. List the matter before another Bench of which one of us i.e., Rajiv Shakdher, J. is not a member on 22.07.2022, subject to the orders of Hon'ble Acting Chief Justice.
RAJIV SHAKDHER, J POONAM A. BAMBA, J MAY 5, 2022 / tr Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:09.05.2022 12:16:32