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National Green Tribunal

Jmt Arjun And Adarsh Enterprises vs Medicare Environmental Management Pvt ... on 1 May, 2025

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.03:-

               BEFORE THE NATIONAL GREEN TRIBUNAL
                    SOUTHERN ZONE, CHENNAI

                  [Through Physical Hearing (Hybrid Option)]

                          I.A No.56 of 2025 (SZ)
                                    In
                         M.A. No. 02 of 2025 (SZ)
                                    In
                 Original Application No. 161 of 2024(SZ)


IN THE MATTER OF:

     JMT Arjun & Adarsh Enterprises,
     Bengaluru.

                                                                ...Applicant(s)

                                          And

     M/s. Medicare Environmental Management Pvt. Ltd.,
     Bengaluru and Ors.
                                                               ...Respondent(s)


     Date of hearing: 01.05.2025.


CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



     For Applicant(s):        Mr. Harish Jayakumar.


     For Respondent(s):       None

                                    Page 1 of 2
                                     ORDER

1. At the request of the Learned Counsel appearing for the applicant, the matter is adjourned to 07.07.2025.

2. Post the matter on 07.07.2025.

Smt. Justice Pushpa Sathyanarayana, JM Dr. Satyagopal Korlapati, EM I.A. No.56/2025 (SZ)in M.A. No. 02/2025(SZ)in O.A. No. 30/2025(SZ) 1st May, 2025. AM.