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Delhi High Court - Orders

Matrix Cellular International ... vs Union Of India & Ors on 12 December, 2024

Author: Prathiba M. Singh

Bench: Prathiba M. Singh, Amit Sharma

                                          $~34
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 2653/2023, CM APPL. 10218/2023 & CM APPL.
                                                      10219/2023
                                                      MATRIX CELLULAR INTERNATIONAL SERVICES LIMITED &
                                                      ANR.                                      .....Petitioners
                                                                     Through: Mr. Tushar Jarwal, Mr. Rahul Sateeja,
                                                                              Mr. Vikrant Maheshwari & Ms. Pakhi
                                                                              Jain, Advs. (M- 9910044138)
                                                                     versus
                                                      UNION OF INDIA & ORS.                                                         .....Respondents
                                                                    Through:                                     Mr. Kavindra Gill, SP for R-1.
                                                                                                                 Mr. Harpreet Singh, Senior Standing
                                                                                                                 Counsel along with Suhani Mathur
                                                                                                                 and Mr. Shivang Chawla, Advs. (91
                                                                                                                 97171 53109).
                                                      CORAM:
                                                      JUSTICE PRATHIBA M. SINGH
                                                      JUSTICE AMIT SHARMA
                                                               ORDER

% 12.12.2024

1. This hearing has been done through hybrid mode.

2. Due to paucity of time, it is not possible to take up this matter for hearing.

3. Pleadings are complete in this matter.

4. List on 10th March, 2025.

5. If the parties wish to file written synopsis, they may do so, at least one week before the next date of hearing.

PRATHIBA M. SINGH, J.

AMIT SHARMA, J.

DECEMBER 12, 2024/nk/bh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/12/2024 at 21:38:48