Delhi High Court - Orders
Matrix Cellular International ... vs Union Of India & Ors on 12 December, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh, Amit Sharma
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2653/2023, CM APPL. 10218/2023 & CM APPL.
10219/2023
MATRIX CELLULAR INTERNATIONAL SERVICES LIMITED &
ANR. .....Petitioners
Through: Mr. Tushar Jarwal, Mr. Rahul Sateeja,
Mr. Vikrant Maheshwari & Ms. Pakhi
Jain, Advs. (M- 9910044138)
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kavindra Gill, SP for R-1.
Mr. Harpreet Singh, Senior Standing
Counsel along with Suhani Mathur
and Mr. Shivang Chawla, Advs. (91
97171 53109).
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE AMIT SHARMA
ORDER
% 12.12.2024
1. This hearing has been done through hybrid mode.
2. Due to paucity of time, it is not possible to take up this matter for hearing.
3. Pleadings are complete in this matter.
4. List on 10th March, 2025.
5. If the parties wish to file written synopsis, they may do so, at least one week before the next date of hearing.
PRATHIBA M. SINGH, J.
AMIT SHARMA, J.
DECEMBER 12, 2024/nk/bh This is a digitally signed order.
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