Section 48(1) in Tripura Contract Labour (Regulation and Abolition) Rules 1978
(1)The first-aid box shall be distinctively marked with a red cross on a white ground and shall contain the following equipments, namely :A. For establishments in which the number of contract labour employed does not exceed fifty-Each first aid box shall contain the following equipments :(i)6 small sterilised dressings.(ii)3 medium size sterilised dressings.(iii)3 large size sterilised dressings.(iv)3 large sterilised burn dressings.(v)1 (30 ml) bottle containing 2 per cent alcoholic solution of iodine.(vi)1 (30 ml) bottle containing sal volatile having the dose and mode of administration indicated on the label.(vii)1 snake bite lancet.(viii)1 (30 gms) bottle of potassium permanganate crystals.(ix)1 pair scissors.(x)1 copy of the first-aid leaflet issued by the Director General, Factory Advice Service and Labour Institutes, Government of India.(xi)A bottle containing 100 tablets (each of 5 grams) of aspirin.(xii)Ointment for burns.(xiii)A bottle of suitable surgical anti-septic solution.B. For the establishments in which the number of contract labour exceeds fifty-Each first-aid box shall contain the following equipments :(i)12 small size sterilised dressings.(ii)6 medium size sterilised dressings.(iii)6 large size sterilised dressings.(iv)6 (15 gms) packets of sterilised cotton wool.(v)1 (60 ml) bottle containing a two per cent alcoholic solution iodine.(vi)1 (60 ml) bottle containing sal volatile having the dose and mode of administration indicated on the label.(vii)1 roll of adhesive plaster.(viii)A snake bite lancet.(ix)1 (30 gms) bottle of potassium permanganate crystals.(x)1 pair scissors.(xi)1 copy of the first-aid leaflet issued by the Director General Factory Advice Service and Labour Institutes, Government of India.(xii)A bottle containing 100 tablets (each of 5 grams) of aspirin.(xiii)Ointment for bums.(xiv)A bottle of suitable surgical anti-septic solution.
