Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tripura - Subsection Section 14(1) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994 (1)The District Council shall appoint such other officers as may be required from time to time on such conditions as may be specified.
