Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(v) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995 (v)authorising payment of contributions out of the Truck Terminal Fund to any pension or provident fund, which may be established for the benefit of the employees;
