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State of Bihar - Section

Section 34 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

34. Computation of vacancies.

- For the purpose of computation of vacancies for person with disabilities in Group A, B, C and D Post 3% reservation for persons with disabilities has been provided within the categorized reservation roster. Vide Resolution No. 251 dated the 18th October 2000 of Department at Personnel and Administrative Reforms.