Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Himachal Pradesh - Subsection Section 15(iv) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973 (iv)a statement showing the names of owners of holdings with particulars of all different rights possessed by each individual;
