Punjab-Haryana High Court
Excise And Taxation Commissioner ... vs M/S Sudhir Genset Ltd,And Anr on 25 November, 2019
Author: Jaswant Singh
Bench: Jaswant Singh
VATAP29/2019 (O&M) 1 107-A
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
VATAP 29/2019 (O&M)
Date of decision:25.11.2019.
Excise and Taxation Commissioner,Haryana
.............Appellant.
v.
M/s Sudhir Genset Ltd.,Gurugram and another
..............Respondents
Coram: Hon'ble Mr.Justice Jaswant Singh
Hon'ble Mr.Justice Girish Agnihotri
Present:- Ms. Mamta Singla Talwar,DAG Haryana for appellant.
Jaswant Singh,J.
For order see VATAP No.16 of 2019(O&M) titled as Excise & Taxation Commissioner Haryana Vs. M/s Sudhir Engg. Company & Anr.
(Jaswant Singh) Judge 25.11.2019. (Girish Agnihotri) joshi Judge 1 of 1 ::: Downloaded on - 19-01-2020 01:18:47 :::