Karnataka High Court
M/S Orion Constructions Company Pvt. ... vs Indian Oil Corporation Limited on 20 July, 2010
Author: Anand Byrareddy
Bench: Anand Byrareddy
IN THE HiGH COURT OF KARNATAKA AT BANGALORE DATETD THIS T H F. 30''''' 11A Y ()1: J my 20 : Sm BEFORE _THE HON'BLE MR. .IUST'IC!§.'. AN~AN;) i3_4'{{""I'V2"4,'éf¥x'V.'.'-1{3:§:§!§_§{ WRIT PE"i'I'Fl(_.)N No. 1 g 454 £2909 BETWEEN:
M/s Orion C,'011s'i:'ua:ti.(.)1as C'¢.s11'1pzI:1_y } Pvt. Limited, V " . , __ No.53, KH. R(),'c!C'1A,'('¢1b£)\r'f';A'.'BP1;:Sh{)'¥K};i'Q(){T3};. Bang_z:l01'e W 56?) 'V Re§Z>i'ese11t.<2di'b§" V ._ ' A.LE§h()l'i5'Cd !{L"?,'l3fV"L".'v:;;'"?l.;tL1{'¢IE"VG. .. V Mr. Sr. ACCQLEJ1-.t;~s ~ f ...PETITIONER (By Shri. R;Raj;1g(;gp;i'iA:.?1:1;;5{;.¥w)ca1£<3) V is. XI':2.dm{}~(.)'i!--.Corp(>rz1tic.>1a Li1n.ite.cl, _ . Ni:-ii'~!s;1¢Lié}g:-'Division. _ " Ba;:;ga3;xEe ;i>;»-M11(mac.
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