Supreme Court - Daily Orders
Oil And Natural Gas Corporation Ltd. ... vs Mcdermott International Director on 19 April, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No(s). 2586-2588 of 2010
OIL AND NATURAL GAS CORPORATION LTD.
THROUGH THE EXECUTIVE DIRECTOR CHIEF
OFFSHORE ENGINEERING SERVICES Appellant(s)
VERSUS
MCDERMOTT INTERNATIONAL, INC. Respondent(s)
O R D E R
We have heard learned counsel for the parties and perused the record.
We do not find any merit in these appeals which are hereby dismissed.
..........................J. (ADARSH KUMAR GOEL) ..........................J. (ROHINTON FALI NARIMAN) New Delhi, April 19, 2018.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.04.21 14:15:24 IST Reason: ITEM NO.105 COURT NO.11 SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 2586-2588/2010
OIL AND NATURAL GAS CORPORATION LTD. THROUGH THE EXECUTIVE DIRECTOR CHIEF OFFSHORE ENGINEERING SERVICES Appellant(s) VERSUS MCDERMOTT INTERNATIONAL, INC. Respondent(s) (IA No.116781/2017-EARLY HEARING APPLICATION) Date : 19-04-2018 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Mr. Tushar Mehta,ASG Mr. Sunil Kumar Jain, AOR Mr. Punya Garg,Adv.
Mr. Abhishek Jain,Adv.
For Respondent(s) Mr. Kavin Gulati,Sr.Adv.
Mr. Amit Dhingra,Adv.
Mr. Rohit Mahajan,Adv.
For M/S. Dua Associates UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the appeals are dismissed.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)