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Chattisgarh High Court

Jagmohan Singh Rathiya vs Chhattisgarh Rajya Gramin Bank on 7 July, 2025

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                              HIGH COURT OF CHHATTISGARH AT BILASPUR

                                               WPS No. 6461 of 2025


                   JAGMOHAN SINGH RATHIYA versus CHHATTISGARH RAJYA GRAMIN BANK
                   AND ANOTHER



                                                    Order Sheet



                    07-07-2025          Mr. K.N. Nande, Advocate for the petitioner.
                                        Mr. P.R. Patankar, Advocate for the respondents.

Learned counsel for the respondents prays for and is granted three weeks' time to file reply in the matter.

List this case immediately after three weeks.

Sd/-

(Ravindra Kumar Agrawal) Judge Digitally signed by MOHAMMAD AADIL KHAN Aadil