Chattisgarh High Court
Jagmohan Singh Rathiya vs Chhattisgarh Rajya Gramin Bank on 7 July, 2025
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 6461 of 2025
JAGMOHAN SINGH RATHIYA versus CHHATTISGARH RAJYA GRAMIN BANK
AND ANOTHER
Order Sheet
07-07-2025 Mr. K.N. Nande, Advocate for the petitioner.
Mr. P.R. Patankar, Advocate for the respondents.
Learned counsel for the respondents prays for and is granted three weeks' time to file reply in the matter.
List this case immediately after three weeks.
Sd/-
(Ravindra Kumar Agrawal) Judge Digitally signed by MOHAMMAD AADIL KHAN Aadil