Gauhati High Court
Kuppum Venkatesh Srikanth @ Kuppum ... vs The Indian Institute Of Technology And 3 ... on 1 June, 2022
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/2
GAHC010187232021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6136/2021
KUPPUM VENKATESH SRIKANTH @ KUPPUM VENKATASH SRIKANTH
S/O LATE KUPPAM SRINIVASACHAR VENKATASH, RESIDENT OF
QUARTER NO. D-118, IIT GUWAHATI, PS CHANGSARI, DIST KAMRUP .
ASSAM, ASSISTANT PROFESSOR (UNDER SUSPENSION) DEPARTMENT OF
MATHEMATICS, IIT, GUWAHATI
VERSUS
1: THE INDIAN INSTITUTE OF TECHNOLOGY AND 3 ORS.
REPRESENTED BY ITS DIRECTOR, IITG BORDER ROAD, AMINGAON,
ASSAM, 781039
2:THE DEAN OF FACULTY AFFAIRS INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI IITG BORDER ROAD AMINGAON ASSAM 781039
3:THE REGISTRAR, INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI IITG BORDER ROAD AMINGAON ASSAM 781039
4:THE COMMITTEE FOR REVIEW OF SUSPENSION
INDIAN INSTITUTE OF TECHNOLOGY GUWAHTAI
REPRESENTED BY THE DEAN OF FACULTY AFFAIRS
IIT GUWAHATI IITG BORDER ROAD AMINGAON ASSAM 78103
Advocate for the Petitioner : MR. N BORAH
Advocate for the Respondent : SC, IITG
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-BEFORE-
HON'BLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 01-06-2022 On the prayer of the learned counsel for the petitioner, list the matter after a week.
JUDGE Comparing Assistant