Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Magma Fincorp Limited vs G. D. R. Educational Society & Ors on 21 January, 2020

Author: Debangsu Basak

Bench: Debangsu Basak

                               ORDER SHEET


                              EC 167 of 2019
                             GA 1690 of 2019
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                        MAGMA FINCORP LIMITED
                                Versus
                 G. D. R. EDUCATIONAL SOCIETY & ORS.


  BEFORE:

  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 21st January, 2020.

Mr. K.K. Pandey, Mr. Sreyash Basu Dasgupta, Advs.

...for the award-holder Mr. Sankarsan Sarkar, Ms. Somali Bhattacharjee, Advs.

...for the judgment-debtors The Court : Affidavit-in-opposition filed in Court be taken on record.

Affidavit in reply, if any, within January 31, 2020. Time to file affidavit as to assets is extended till January 31, 2020.

List the application on February 4, 2020.

(DEBANGSU BASAK, J.) TR/