Calcutta High Court
Magma Fincorp Limited vs G. D. R. Educational Society & Ors on 21 January, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
EC 167 of 2019
GA 1690 of 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAGMA FINCORP LIMITED
Versus
G. D. R. EDUCATIONAL SOCIETY & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 21st January, 2020.
Mr. K.K. Pandey, Mr. Sreyash Basu Dasgupta, Advs.
...for the award-holder Mr. Sankarsan Sarkar, Ms. Somali Bhattacharjee, Advs.
...for the judgment-debtors The Court : Affidavit-in-opposition filed in Court be taken on record.
Affidavit in reply, if any, within January 31, 2020. Time to file affidavit as to assets is extended till January 31, 2020.
List the application on February 4, 2020.
(DEBANGSU BASAK, J.) TR/