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Gujarat High Court

Paschim Gujarat Vij Co. Ltd. ... vs Assistant Electrical Inspector& ... on 25 January, 2007

Author: D.N.Patel

Bench: Dn Patel

         SCA/2289/2007                          1/1                                               ORDER


                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    SPECIAL CIVIL APPLICATION No. 2289 of 2007


         =========================================================
         PASCHIM GUJARAT VIJ CO. LTD. THRO.DEPUTY ENGINEER (O&M) -
                                Petitioner(s)
                                    Versus
         ASSISTANT ELECTRICAL INSPECTOR& APPELLATE AUTHORITY & 1 -
                                Respondent(s)
         =========================================================
         Appearance :
         MR PREMAL R JOSHI for the Petitioner.
         None for the Respondents.
         =========================================================
                     CORAM : HONOURABLE MR.JUSTICE DN PATEL



                                    Date : 25/01/2007

                                       ORAL ORDER

Rule returnable on 15th February,2007. Direct service permitted.

(D.N.PATEL,J) *dipti HC-NIC Page 1 of 1 Created On Fri Jun 17 03:54:49 IST 2016