Delhi High Court - Orders
Mtnl vs Global Traders, Through Its Proprietor ... on 24 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 451/2022 & I.A. 18209/2022
MTNL ..... Petitioner
Through: Mr. Arun Bhardwaj, Sr. Advocate
with Mr. Prashant Sharma and Mr.
Nishant Bahuguna, Advocates along
with Mr. Veerpal, AGM (Legal),
MTNL
versus
GLOBAL TRADERS, THROUGH ITS PROPRIETOR SH.
PANKAJ SACHDEVA ..... Respondent
Through: Mr. Samrat Nigam and Md. Qamar,
Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 24.05.2023 I.A. 7962/2023 (seeking permission to file written synopsis on behalf of the petitioner)
1. The instant application under Section 151 of the Code of Civil Procedure, 1908 has been filed on behalf of the petitioner/applicant seeking permission to file written synopsis of arguments.
2. For the sufficient cause being shown in the application, the same is allowed and the written synopsis has already been filed which is taken on record.
3. Accordingly, the instant application stands disposed of. O.M.P. (COMM) 451/2022
1. Learned counsels appearing on behalf of the parties prayed for four This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:53:32 weeks' time to file convenience compilation of documents. Let the same be filed within four weeks as prayed.
2. It is informed by learned counsel for the respondent that the written submissions have already been filed vide Diary No. 618744 but the same are not on record.
3. The Registry is directed to trace the written submissions, if any and place the same on record before the next date of hearing.
4. List on 2nd August, 2023.
CHANDRA DHARI SINGH, J MAY 24, 2023 gs/db Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:53:32