Delhi High Court - Orders
Apeejay Surrendra Park Hotels Ltd vs New Delhi Municipal Council (Ndmc) And ... on 22 February, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~22-24.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
22.
+ W.P.(C) 2822/2020 & C.M.No.9830/2020
APEEJAY SURRENDRA PARK HOTELS LTD. ..... Petitioner
Through: Mr.B.B.Jain, Adv.
Versus
NEW DELHI MUNICIPAL COUNCIL
(NDMC) AND ANR. ..... Respondents
Through: Mr.Gaurang Kanth, Adv. for NDMC.
Ms.Monika Arora, CGSC for R-2/UOI.
23.
+ W.P.(C) 6321/2020 & C.M.No.22345/2020
APEEJAY SURRENDRA PARK HOTELS LTD. ..... Petitioner
Through: Mr.B.B.Jain, Adv.
Versus
NEW DELHI MUNICIPAL COUNCIL
(NDMC) & ANR. ..... Respondent
Through: Mr.Arjun Mitra, Adv. for NDMC.
Mr.Sushil Kumar Pandey, Adv. for R-2.
24.
+ W.P.(C) 7345/2020 & C.M.No.24677/2020 (stay)
M/S. RAGUBIR SARAN CHARITABLE TRUST ..... Petitioner
Through: Mr.B.B.Jain, Mr.Abhay Jain,
Mr.Amitabh Marwah and Mr.Amit Seth,
Advocates
Versus
NEW DELHI MUNICIPAL COUNCIL
(NDMC) & ANR. ..... Respondents
Through: Mr.Arjun Mitra, Adv. for NDMC.
Mr.Sushil Kumar Pandey, Adv. for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
W.P.(C) No.2822/2020 & connected matters Page 1 of 2
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:02.03.2021 16:35
ORDER
% 22.02.2021 Proceedings in the matter have been conducted through video conferencing.
Learned counsel appearing for the petitioners submits that a similar writ petition, being, W.P.(C) No.1127/2021 was listed before DB-V has been transferred to be listed before this Bench. Registry is directed to list W.P.(C) No.1127/2021 along with the present writ petitions.
Counter affidavits be filed by the respondents before the next date of hearing.
List on 26th March, 2021.
CHIEF JUSTICE JYOTI SINGH, J FEBRUARY 22, 2021 'anb' W.P.(C) No.2822/2020 & connected matters Page 2 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:02.03.2021 16:35