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State of West Bengal - Section

Section 45 in West Bengal Land Reforms Act, 1955

45. [Dissolution of a Co-operative Farming Society. [Effect from 17.1.1977, vide Notification No. 1581_ Ref/2A-26/76, dated 14.1.1977.]

—No Cooperative Farming Society established in accordance with the provisions of this Act shall be wound up or dissolved except under the orders of the State Government.]