Supreme Court - Daily Orders
Mohd. Hanna vs Abdul Basit on 13 March, 2018
ITEM NO.66 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 28191/2017
MOHD. HANNA & ANR. Petitioner(s)
VERSUS
ABDUL BASIT Respondent(s)
WITH
SLP(C) No. 28192/2017 (XIV)
Date : 13-03-2018 These petitions were called on for hearing today.
For Petitioner(s) Mr. B.U. Barqi,Adv.
Mr. Maroof Ahmad,Adv.
Mr. Aftab Ali Khan, AOR
For Respondent(s) Mr. Brigendra Singh,Adv.
Mr. Ashish Agarwal,Adv.
Mr. Anoop Kr. Srivastav, AOR
Mr. R.N. Pareek,Adv.
Mr. Vijay Pal Sharma,Adv.
Mr. Umesh Srivastava,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the sole respondent submits that he would be filing counter affidavit within two days. This is taken on record. After one week, list the matters before the Hon'ble Court, as per rules.
Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.03.14 SANJAY PARIHAR 15:10:22 TLT Reason: Registrar MG