Delhi High Court - Orders
Anil Kumar Jain vs M/S United Dairies Pvt Ltd on 21 February, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 149/2019 & CM APPL. 11424/2019
ANIL KUMAR JAIN ..... Petitioner
Through: Ms. Eesha Kalve, Advocate
versus
M/S UNITED DAIRIES PVT LTD ..... Respondent
Through: Ms. Pooja B. Soni, Advocate
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 21.02.2023 It is already 05:10 P.M. No time left. List on 22.09.2023.
BY ORDER COURT MASTER FEBRUARY 21, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:24.02.2023 17:43:34