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Delhi High Court - Orders

Anil Kumar Jain vs M/S United Dairies Pvt Ltd on 21 February, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~37
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      RC.REV. 149/2019 & CM APPL. 11424/2019
                                    ANIL KUMAR JAIN                                  ..... Petitioner
                                                 Through:       Ms. Eesha Kalve, Advocate

                                                       versus

                                    M/S UNITED DAIRIES PVT LTD                  ..... Respondent
                                                  Through: Ms. Pooja B. Soni, Advocate

                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                               ORDER

% 21.02.2023 It is already 05:10 P.M. No time left. List on 22.09.2023.

BY ORDER COURT MASTER FEBRUARY 21, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:24.02.2023 17:43:34