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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in The Jammu and Kashmir Legal Services Authorities Rules, 1998

(2)Three members from amongst eminent social workers (of which at least one shall he women) who are engaged in the upliftmerit of the weaker sections of the society including Scheduled Castes and Backward Classes to be nominated by the Government in consultation with the Chief Justice of the High Court.